(1.) The instant First Miscellaneous appeal has arisen out of an order of remand passed by the Ld. First Appellate Court that is the Ld. District Judge Malda whereby the said Court has passed the following:
(2.) Background facts:
(3.) Proceeding before the First Appellate Court:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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