RITTWIK JOARDAR Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) All these appeals are disposed of by this common judgment since the facts and the issues involved are one and the same.

(2.) A notification dtd. 22/7/2020 was issued for engagement of 2000 'Bana Sahayaks' on contractual basis for the vacancies notified in the following five administrative divisions ' (a) Presidency Division, (b) Medinipur Division, (c) Burdwan Division, (d) Malda Division, and (e) Jalpaiguri Division.

(3.) The following eligibility criteria and selection process are fixed in the said notification: