(1.) Though the matter has been listed under the heading "Application"? the same is taken up for final hearing and disposal with consent by the learned Counsel for the parties.
(2.) Heard learned Counsel for the parties.
(3.) Perused the impugned order passed by the Hon'ble Single Judge.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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