LAWS(CAL)-2024-11-26

TATA STEEL LTD. Vs. STATE OF WEST BENGAL

Decided On November 21, 2024
TATA STEEL LTD. Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) The petitioners assail a Notification dtd. 27/6/2022 issued by the respondent State.

(2.) For convenience, the notification is set out below: