LAWS(CAL)-2024-7-20

FIROZ MUKTADIR HOSSAIN Vs. STATE OF WEST BENGAL

Decided On July 26, 2024
Firoz Muktadir Hossain Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Sub-Divisional Controller (F and S), Berhampore (Sadar) declared a vacancy on 26/9/2022 of Fair Price Shop at the location of Saruliya gate para under Mouza Saruliya, Police Station Beldanga, District Murshidabad.

(2.) Present petitioner and other candidates including the private respondent submitted application in terms of that notification. Enquiry conducted in respect of proposed godown and shop room of the candidates.

(3.) Offer letter was issued in favour of the private respondent in respect of FPS licence.