SWARALIPI SARKAR Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) This is an application praying for necessary steps to be taken by the police authorities on the written complaints dtd. 4/9/2023 and 19/9/2023 made by the petitioner and granting police protection in respect of the illegal activities committed by the respondent Nos.5 and 6 and their associates.