LAWS(CAL)-2024-11-16

ANINDITA BANERJEE ROY Vs. STATE OF WEST BENGAL

Decided On November 25, 2024
Anindita Banerjee Roy Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Report submitted by the officer in charge of Tollygunge Police Station be kept with the record.

(2.) The grievance of the petitioner relates to installation of CCTV Cameras at the address being 17B, Dr. Sarat Bannerjee Road, Kolkata - 700029. The petitioner claims that her privacy as well as business is being jeopardized because of the presence of such CCTV Cameras.

(3.) The petitioner, if she is in possession, will deactivate the CCTV Cameras at 17B, Dr. Sarat Bannerjee Road, Kolkata - 700029.