(1.) CAN/2/2024 is an application for seeking condonation of delay in making and filing the appeal.
(2.) For the ends of justice, causes shown in the application for condonation are accepted as sufficient.
(3.) Delay in making and filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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