DEBARSHI CHAKRABORTY Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) The present revisional application has been preferred by the petitioner challenging the proceeding being G.R. Case No. 693 of 2020 arising out of Berhampore Women Police Station Case no. 17/2020 dtd. 29/2/2020 under Ss. 417/376 of the Indian Penal Code wherein charge-sheet was submitted under the same Ss. . The case/proceeding is pending before the learned Chief Judicial Magistrate, Murshidabad.