REGENT COMPUTRONICS PVT. LTD.

Anuradha Sen Appellant

V/S

KOLKATA MUNICIPAL CORPORATION Respondents

Referred Judgements :-

CALCUTTA AND OTHERS V. STATE OF WEST BENGAL [REFERRED TO]
STATE OF ORISSA VS. CHANDRASEKHAR SINGH BHOI [REFERRED TO]
V K MAJOTRA VS. UNION OF INDIA [REFERRED TO]
BHASWATI ROY PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF WEST BENGAL VS. SNJEEVANI PROJECTSP LTD [REFERRED TO]
BAJRANGLAL SARDA VS. STATE OF WEST BENGAL [REFERRED TO]

JUDGEMENT

(1.) This appeal is directed against a judgment and order dated June 17, 2022, whereby the writ petition of the appellant herein, being W.P.A. 10390 of 2022, was disposed of by a learned Judge of this Court.

(2.) The appellant/writ petitioner approached the learned Single Judge with the following case:-

(3.) In the writ petition, inter alia, the following prayers were made:-

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ANURADHA SEN Vs. KOLKATA MUNICIPAL CORPORATION

Referred Judgements :-

JUDGEMENT

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