LAWS(CAL)-2014-9-155

WOODLAND MANUFACTURERS LTD Vs. SHANKAR PRASAD GARGA

Decided On September 12, 2014
Woodland Manufacturers Ltd Appellant
V/S
Shankar Prasad Garga Respondents

JUDGEMENT

(1.) FIVE suits relating to premises No.78, Rafi Ahmed Kidwai Road, Kolkata are taken up for hearing.

(2.) THE property belongs to the Garga family. Woodland Investment Private Limited claims that it purchased shares in respect of such property.

(3.) FOR the purpose of convenience, the parties to the five suits are identified by their names.