REJA AHAMMAD Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) THIS mandamus appeal is directed against the judgment and/or order passed by the Learned Single Judge of this Court on 18th March, 2013 in W.P. 2299(W) of 2010 at the instance of the writ petitioner/appellant.

(2.) THE writ petitioner/appellant was an aspirant for the post of Lecturer in Political Science in any college under Vidyasagar University. Pursuant to the advertisement issued by the West Bengal College Service Commission on 5th December, 2008, the writ petitioner/appellant applied for the post of Lecturer in Political Science. The relevant portion of the said advertisement runs as follows: -

(3.) THE degree which the writ petitioner/appellant acquired up to the Master degree course satisfies the eligibility criteria of the candidate seeking appointment in the post of Lecturer in Political Science as per the said advertisement.