INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA

Referred Judgements :-

CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
MAHARAJA CHINTAMANI SARAN NATH SAH DEO VS. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX ASSAM TRIPURA AND MANIPUR VS. PANBARI TEA COMPANY LIMITED [REFERRED TO]
RAZA TEXTILES LIMITED VS. INCOME TAX OFFICER RAMPUR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
T SHEPHARD VS. UNION OF INDIA [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
R K PALSHIKAR HUF VS. COMMISSIONER OF INCOME TAX M P NAGPUR [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
COSMIC DYE CHEMICAL VS. COLLECTOR OF CENTRAL EXCISE BOMBAY [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE JAIPUR VS. ALCOBEX METALS [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
ANAND NISHIKAWA CO LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. PUNJAB LAMINATES PVT LTD [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
SIEMENS LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI VS. CHENNAI PETROLEUM CORPN LTD [REFERRED TO]
SAHARA INDIA FIRM LUCKNOW VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AURANGABAD VS. BAJAJ AUTO LTD [REFERRED TO]
HOME SOLUTION RETAIL INDIA LTD VS. UNION OF INDIA [REFERRED TO]
SKP SECURITIES LTD VS. DEPUTY DIRECTOR [REFERRED TO]