COMMISSIONER OF INCOME TAX Vs. PIXRAY INDIA LTD

Referred Judgements :-

CIT V. JOHN PALMING AND CO. LTD. [REFERRED TO]
NATIONAL AGRL CO OP MARKETING FEDERATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
BARDOLIA TEXTILE MILLS VS. INCOME TAX OFFICER [REFERRED TO]
SHADILAL SUGAR AND GENERAL MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
RAMA MOHAN MOTOR SERVICE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. WARNER HINDUSTAN LIMITED [REFERRED TO]
NIZAMS RELIGIOUS ENDOWMENT TRUST HEH VS. INCOME TAX OFFICER [REFERRED TO]
KOOKA SIDHWA AND CO CALCUTTA VS. COMMISSIONER OF INCOME TAX W B [REFERRED TO]
CHLORIDE INDIA LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GENERAL FIBRE DEALERS LTD VS. INCOME TAX OFFICER [REFERRED TO]
TRIPLICANE URBAN CO OPERATIVE SOCIETY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJALAKSHMI MILLS LIMITED [REFERRED TO]
RAYON TRADERS PRIVATE LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
DEVAKI AMMA (N.) V. ITO [REFERRED TO]
SARANGPUR COTTON MANUFACTURING CO LTD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. G B TRANSPORTS [REFERRED TO]
BINOD MILLS COMPANY LIMITED VS. KADRE S A EXCESS PROFITS TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIA RE INSURANCE CORPORATION LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CARONA SAHU COMPANY LIMITED [REFERRED TO]
GOPI LAL VS. C I T DELHI AND RAJASTHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROHTAK DELHI TRANSPORT PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. AMBALA ELECTRIC SUPPLY CO LTD [REFERRED TO]