SUGANDHA ROY Vs. UNION OF INDIA

Referred Judgements :-

ASSOCIATED HOTELS OF INDIA LIMITED VS. R N KAPOOR [REFERRED TO]
PRESIDENT OF INDIA VS. BERUBARI UNION AND EXCHANGE OF ENCLAVES [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
STATE OF GUJARAT VS. VORA FIDDALI BADRUDDIN MITHIBARWALA:VORA HAKIMUDDIN TAYABALI AMTHANIWALA:VORA FIDDALI BADRUDDIN MITHIBARWALA:MEHTA KANTILAL CHANDULAL:PATHAN ABBASKHAN AHMEDKHAN [REFERRED TO]
RAM KISHORE SEN VS. UNION OF INDIA [REFERRED TO]
KONCHADA RAMAMURTY SUBUDHI DEAD VS. GOPINATH NAIK [REFERRED TO]
ASSOCIATED HOTELS OF INDIA LIMITED VS. S B SARDAR RANJIT SINGH [REFERRED TO]
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SUDHANSV MAZUMDAR [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
BOARD OF REVENUE VS. A M ANSARI [REFERRED TO]
TARKESHWAR SIO THAKUR JIU VS. DAR DASS DEY AND CO [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
SUDHANGSU MAZUMDAR VS. C S JHA COMMONWEALTH SECRETARY [REFERRED TO]