SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL

Referred Judgements :-

KAUSALIA V/S. GULAB KUAR [REFERRED TO]
HAMID ALI V/S. SRI KISSEN GOSAIN AND ANR. [REFERRED TO]
GOMAN SINGH V/S. STATE OF RAJASTHAN [REFERRED TO]
BROJENDRA CHANDRA SHARMA V/S. PRASANNA KUMAR DHAR [REFERRED TO]
SUDHENDRA V/S. UNION OF INDIA [REFERRED TO]
S.D. MARATHE V/S. PANDURANG NARAYAN JOSHI [REFERRED TO]
NAGENDRA NATH BORA V/S. COMMISSIONER OF HILLS DIVISION AND ASSAM [REFERRED TO]
LAKSHMI NARAIN GUPTA V/S. A.N. PURI AND ANR. [REFERRED TO]
NAZIR AHMED V/S. THE KING -EMPEROR [REFERRED TO]
JANARDHAN REDDY VS. STATE OF HYDERABAD [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
AJMER SINGH VS. STATE OF PUNJAB [REFERRED TO]
KEDAR NATH BAJORIA VS. STATE OF WEST BENGAL [REFERRED TO]
P JOSEPH JOHN VS. STATE OF TRAVANCORE COCHIN [REFERRED TO]
TILKESHWAR SINGH VS. STATE OF BIHAR [REFERRED TO]
K C MATHEW VS. STATE OF TRAVANCORE COCHIN [REFERRED TO]
PRADYAT KUMAR BOSE VS. HONBLE CHIEF JUSTICE OF CALCUTTA HIGH COURT [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
P BALAKOTAIAH A SURYAPRASAD RAO DHONDBA ARJUN VS. UNION OF INDIA [REFERRED TO]
HUKUM CHAND MALHOTRA VS. UNION OF INDIA [REFERRED TO]
MANAGEMENT OF ITAKHOOLIE TEA ESTATE VS. ITS WORKMEN [REFERRED TO]
L HAZARI MAL KUTHIALA VS. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA CANTT [REFERRED TO]
MADHAV LAXMAN VAIKUNTHE VS. STATE OF MYSORE [REFERRED TO]
STATE OF ORISSA VS. MURLIDHAR JENA [REFERRED TO]
RAMA SHANKAR SINGH VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF BOMBAY VS. F A ABRAHAM [REFERRED TO]
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD VS. BAGLESHWAR PRASAD [REFERRED TO]
STATE OF ORISSA VS. BIDYABHUSHAN MOHAPATRA [REFERRED TO]
STATE OF ASSAM VS. BIMAL KUMAR PANDIT [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
UNION OF INDIA VS. H C GOEL [REFERRED TO]
AFZAL ULLAH VS. STATE OF UTTER PRADESH [REFERRED TO]
VIRDHACHALAM PILLAI VS. CHALDEAN SYRIAN BANK LTD [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
HUKUMCHAND MILLS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MADRAS VS. G SUNDARAM [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. P K ROY [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
CENTRAL BANK OF INDIA VS. PRAKASH CHAND JAIN [REFERRED TO]
PARRY AND CO LIMITED VS. P C PAL JUDGE OF THE SECOND INDUSTRIAL TRIBUNAL CALCUTTA [REFERRED TO]
STATE OF GUJARAT VS. SHANTILAL MANGALDAS [REFERRED TO]
JANKINATH SARANGI VS. STATE OF ORISSA [REFERRED TO]
STATE OF UTTAR PRADESH VS. OM PRAKASH GUPTA [REFERRED TO]
KSHIRODE BEHARI CHAKRAVARTY VS. UNION OF INDIA [REFERRED TO]
BIHAR SCHOOL EXAMINATION BOARD VS. SUBHAS CHANDRA SINHA [REFERRED TO]
STATE OF ASSAM VS. MAHENDRA KUMAR DAS [REFERRED TO]
JT REGISTRAR 0F CO OPERATIVE SOCIETIES MADRAS VS. P S RAJAGOPAL NAIDU [REFERRED TO]
G MARULASIDDAIAH VS. T G MDDAPPARADHYA [REFERRED TO]
BISWANATH BANARJEE VS. STATE OF WEST BENGAL [REFERRED TO]
K H PHADNIS VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION VS. NATIONAL TOBACCO CO OF INDIA LIMITED [REFERRED TO]
KRISHENA KUMAR VS. S P SAKSENA [REFERRED TO]
FLYING OFFICER S SUNDARAJAN VS. UNION OF INDIA [REFERRED TO]
THAKOORJEE VS. STATE OF MADRAS NOW ADNHRA [REFERRED TO]
SHIVA NANDAN SINHA VS. STATE OF WEST BENGAL [REFERRED TO]
JABEDA KHATUN VS. HAZI MOHAMMED IBRAHIM [REFERRED TO]
A R S CHOUDHURY VS. UNION OF INDIA [REFERRED TO]
K K MURTY VS. GENERAL MANAGER SOUTH EASTERN RLY [REFERRED TO]
DHAJADHARI DUTTA VS. UNION OF INDIA [REFERRED TO]
RAM CHANDRA CHAUDHURI VS. SECRETARY TO GOVT OF WEST BENGAL [REFERRED TO]
SRIPATI RANJAN BISWAS VS. COLLECTOR OF CUSTOMS [REFERRED TO]
KRISHNALAL SADHU VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF WEST BENGAL VS. DHAJADHARI DUTTA [REFERRED TO]
STATE OF WEST BENGAL VS. RUTTONJEE AND COMPANY [REFERRED TO]
HARI PRASAD SINGH VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
SECRETARY TO THE GOVERNMENT OF WEST BENGAL HOME DEPARTMENTS VS. RAM CHANDRA CHOUDHURY [REFERRED TO]
LUXMINARAIN PATHAK VS. STATE OF M P [REFERRED TO]
RAMESHWAR SINGH VS. UNION OF INDIA [REFERRED TO]
GOVIND SHANKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMESHCHANDRA VS. UNION OF INDIA [REFERRED TO]
S NEELAKANTA IYER VS. STATE OF KERALA [REFERRED TO]
SRIKANT UPADHYA VS. UNION OF INDIA [REFERRED TO]
SABITRI THAKURAIN VS. SAVI [REFERRED TO]