(1.) This contempt proceeding arose from an order dated November 27, 2013 passed by a Coordinate Bench in a Writ Petition being W.P. No. 33136 (W) of 2013. Rule was issued by the coordinate bench on June 14, 2016. The contempt proceeding had been taken up for final disposal. Facts:-
(2.) The facts relevant to adjudicate upon this proceeding were not much.
(3.) The order dated November 27, 2013 Annexure P-1 at page 21 to the writ petition was passed by a coordinate bench disposing of the writ petition with the following observation and direction:-