(1.) The appellant is the elder son of the testator. The appeal is arising out of a judgment dtd. 30/5/2009 passed by the 5th Court, Addl. District Judge, Burdwan in a probate proceeding.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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