UNIVERSAL CABLES LIMITED Vs. ARVIND KUMAR NEWAR

Referred Judgements :-

TAYLOR VERSUS THE MIDLAND RAILWAY COMPANY [REFERRED TO]
DILWORTH VERSUS COMMISSIONER OF STAMPS [REFERRED TO]
BANK OF NT BUTTERFILED AND SON LIMITED VERSUS GOLINSKY [REFERRED TO]
WILLIAM HAROLD GIBBS VS. DEVA PROSAD ROY [REFERRED TO]
HRIDAY NATH ROY VERSUS RAM CHANDRA BARNA SARMA [REFERRED TO]
IRC V. CROSSMAN [REFERRED TO]
NIROD BARANI DEBI VERSUS CHAMATKARINI DEBI [REFERRED TO]
SATYAVART SIDHANTALANKAR VS. THE ARYA SAMAJ [REFERRED TO]
COMMISSIONER OF WEALTH TAX,BOMBAY VS. MRS NIRMALA D. MEHTA [REFERRED TO]
HOWRAH TRADING CO. LTD. VS. CIT [REFERRED TO]
BABU SINGH AND OTHERS VS. RAM SAHAI ALIAS RAM SINGH [REFERRED TO]
PDB VERSUS LAXMI DEBI NEWAR [REFERRED TO]
STATE OF RAJASTHAN VERSUS BUNDI ELECTRIC SUPPLY COMPANY LIMITED [REFERRED TO]
BABULAL KHANDELWAL AND OTHERS VS. BALKRISHNA D. SANGHVI AND OTHERS [REFERRED TO]
CHATURBHAI M. PATEL VS. UNION OF INDIA AND ORS [REFERRED TO]
RAJENDRA SINGH LODHA VS. AJAY KUMAR NEWAR [REFERRED TO]
ISHWARDEO NARAIN SING VS. KAMTH DEVI [REFERRED TO]
HOWRAH TRADING CO LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
NARAYAN BHAGWANTRAO GOSAVI BALAJIWALE VS. GOPAL VINAYAK GOSAVI [REFERRED TO]
ATHIMANATHASWAMI DEVASTHANANI VS. K GOPALASWAMI AYYANGAR [REFERRED TO]
ATHIMANATHASWAMI DEVASTHANANI VS. K GOPALASWAMI AYYANGAR [REFERRED TO]
C BEEPATHLIMA VS. VELASURI SHANKARANARAYANA KADAMBOLITHAYA [REFERRED TO]
INCOME TAX OFFICER CANNANORE VS. M K MOHAMMAD KUNHI [REFERRED TO]
OFFICIAL TRUSTEE WEST BENGAL VS. SACHINDRA NATH CHATTERJEE [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED TO]
MASUD KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAUR SAIN VS. STATE OF PUNJAB [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
RACHAPUDI SUBBA RAO VS. ADVOCATE GENERAL ANDHRA PRADESH [REFERRED TO]
CHHAGANLAL KESHAVLAL MEHTA VS. PATEL NARANDAS HARIBHAI [REFERRED TO]
BALKRISHAN GUPTA VS. SWADESHI POLYTEX LIMITED [REFERRED TO]
BALKRISHAN GUPTA VS. SWADESHI POLYTEX LIMITED [REFERRED TO]
SAVITRI VS. GOVIND SINGH RAWAT [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
VANIA SILK MILLS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX AHMEDABAD [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. SUBRAMANIAM SWAMY [REFERRED TO]
STATE OF KARNATAKA VS. KEMPAIAH [REFERRED TO]
HOPE PLANTATIONS VS. LTD [REFERRED TO]
K LEELAVATHY BAI VS. P V GANGADHARAN [REFERRED TO]
GHULAM QADIR VS. SPECIAL TRIBUNAL [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
BHAGAT RAM VS. SURESH [REFERRED TO]
CANBANK FINANCIAL SERVICES LIMITED VS. CUSTODIAN [REFERRED TO]
J P SRIVASTAVA SONS PVT LTD VS. GWALIOR SUGAR CO LTD [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
TECHNIP SA VS. SMS HOLDING PVT LTD [REFERRED TO]
ISHWAR DUTT VS. LAND ACQUISITION COLLECTOR [REFERRED TO]
BENGA BEHERA VS. BRAJA KISHORE NANDA [REFERRED TO]
NARAIN PRASAD AGGARWAL VS. STATE OF M P [REFERRED TO]
BAJRANG FACTORY LTD VS. UNIVERSITY OF CALCUTTA [REFERRED TO]
KANWARJIT SINGH DHILLON VS. HARDYAL SINGH DHILLON [REFERRED TO]
KRISHNA KUMAR BIRLA VS. RAJENDRA SINGH LODHA [REFERRED TO]
ANIL KAK VS. KUMARI SHARADA RAJE [REFERRED TO]
BABULAL KHANDELWAL VS. BALKRISHAN D SANGHVI [REFERRED TO]
CHANDRABHAI K BHOIR VS. KRISHNA ARJUN BHOIR [REFERRED TO]
RELIANCE NATURAL RESOURCES LTD VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. GOLDEN CHARIOT AIRPORT [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF MUMBAI VS. BYRAMJEE JEEJEEBHOY PVT LTD [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
KULBIR SINGH VS. STATE [REFERRED TO]
SHIVRAM VS. CHIMANLAL [REFERRED TO]
ATULA BALA DASI VS. NIRUPAMA DEVI [REFERRED TO]
SHOILESH CHANDRA MUSTAFI VS. AMAL CHANDRA MUSTAFI [REFERRED TO]
MURARKA PAINT AND VARNISH WORKS LTD VS. MOHANLAL MURARKA [REFERRED TO]
HINDUSTHAN MOTORS LTD VS. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION [REFERRED TO]
SUBURBAN BANK PRIVATE LTD VS. THARIATH [REFERRED TO]
P R RAMAKRISHNAN VS. A MOUNAGURUSWAMI [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. GUJARAT NRE COKE LIMITED [REFERRED TO]
JUTE CORPORATION OF INDIA LIMITED VS. SUDERA ENTERPRISES PRIVATE LIMITED [REFERRED TO]
SUSHANTA KUMAR NANDY VS. PRASANTA KUMAR NANDY [REFERRED TO]
PRIYAMVADA DEVI BIRLA RAJENDRA SINGH LODHA VS. LAXMI DEVI NEWAR [REFERRED TO]
KILLICK NIXON LIMITED VS. BANK OF INDIA [REFERRED TO]
BALKISHAN D SANGHVI VS. KIRON D SANGHVI [REFERRED TO]
LYLA DARIUS JEHANGIR VS. BAKHTAWAR LENTIN [REFERRED TO]
LILAVATI KIRTILAL MEHTA VS. CHARU K MEHTA [REFERRED TO]
RAMCHANDRA GANPATRAO HANDE ALIAS HANDEGE VS. VITHALRAO HANDE [REFERRED TO]
CHANAN DEVI VS. DES RAJ RAMCHAND [REFERRED TO]
STATE OF RAJASTHAN VS. BUNDI ELECTRIC SUPPLY CO LTD [REFERRED TO]
KAILASH CHANDRA DATTA VS. SADAR MUNSIF [REFERRED TO]
JAGDISH PRASAD VS. PTPARAS RAM [REFERRED TO]
PANDURANG SHAMRAO LAUD VS. DWARKADAS KALLIANDAS [REFERRED TO]
DWIJENDRA NARAIN ROY VS. JOGES CHANDRA DE [REFERRED TO]
NARBHERAM JIVRAM PUROHIT VS. JEVALLABH HARJIVAN [REFERRED TO]
DAMIEN SUBSIDIES AND KURIES LTD. VS. JOSE PULICKEN [REFERRED TO]
MAMTA SURGICAL COTTON INDUSTRIES, RAJASTHAN VS. ASSISTANT COMMISSIONER, BHILWARA, RAJASTHAN [REFERRED TO]
MIRZBAN DARABSHAW SURTI VS. CEDRIC VAZ [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
HIMALAYAN COOPERATIVE GROUP HOUSING SOCIETY VS. BALWAN SINGH [REFERRED TO]
RAJENDRA SINGH LODHA VS. AJOY KUMAR NEWER AND ORS. [REFERRED TO]
SURENDRA NAYAK VS. A M MOHAMMED SHAFI [REFERRED TO]
KANACHUR ISLAMIC EDUCATION TRUST (R) VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY & ANR. VS. MAHENDRA GUPTA & ORS. [REFERRED TO]
VASANT NARAYAN SARDAL VS. ASHITA THAM & ORS [REFERRED TO]
CHINTALAPATI SRINIVASA RAJU VS. SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
ARCELORMITTAL INDIA PRIVATE LIMITED VS. SATISH KUMAR GUPTA & ORS [REFERRED TO]
AHMED ABDULLA AHMED AL GHURAIR VS. STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED [REFERRED TO]
SMT. RADHIKA BHARGAVA VS. DR. ARJUN SAHAGAL [REFERRED TO]
P SURENDRAN VS. STATE BY INSPECTOR OF POLICE [REFERRED TO]
63 MOONS TECHNOLOGIES LTD VS. UNION OF INDIA [REFERRED TO]
DIRECTOR OF ELEMENTARY EDUCATION, ODISHA VS. PRAMOD KUMAR SAHOO [REFERRED TO]
BHAGWAT SHARAN VS. PURUSHOTTAM [REFERRED TO]
ARUNA OSWAL VS. PANKAJ OSWAL [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]