(1.) This is an application u/s 401 read with Sec. 482 of the Code of Criminal Procedure against an order dtd. 2/2/2017 in connection with MISC Case No. 4 (A)/ 2012 u/s 127 Cr.P.C. passed by the Learned Judicial Magistrate Kalyani, Nadia.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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