LAWS(CAL)-2023-2-127

RABIN MALIK Vs. STATE OF WEST BENGAL

Decided On February 07, 2023
Rabin Malik Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) The appellant is represented by Ms. Jharna Biswas, learned amicus curiae as appointed by this Court and the State is represented by Ms. Zareen N. Khan learned Counsel and Mr. Ashok Das, learned Counsel.

(2.) This present appeal is now taken up for hearing. Heard learned amicus curiae for the appellant and learned advocates for the State at length.

(3.) The present appeal is now taken up for passing judgment.