LAWS(CAL)-2023-8-91

RINKU SINGH Vs. NEW INDIA ASSURANCE CO. LTD.

Decided On August 18, 2023

RINKU SINGH Appellant

V/S

NEW INDIA ASSURANCE CO. LTD. Respondents

Referred Judgements :-

SAROJ DEVI AND OTHER VERSUS NARENDRA SINGH [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MITA SAMANTA [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SMT. PRATIMA BARICK AND ANR. [REFERRED TO]

JUDGEMENT

(1.) In Ref: CAN 4 of 2023

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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