LAWS(CAL)-2023-7-200

KUNAL DALMIA Vs. NELSON SEBASTIAN

Decided On July 05, 2023
Kunal Dalmia Appellant
V/S
Nelson Sebastian Respondents

JUDGEMENT

(1.) The plaintiff has filed the present application praying for an injunction restraining the defendants, their men, their agents, assigns and representatives from publishing and circulating any letter, material, correspondence and articles containing the statements as mentioned in paragraph 34 of the present application.

(2.) The plaintiff is the Director of the business under the name and style of KAHM Industries Private Limited (formerly known as Lindsey Towers Private Limited) (hereinafter referred to as KAHM) having its registered office at 13, Nellie Sengupta Sarani, Kolkata -700087.

(3.) The defendant no. 1 is the Director and defendant no. 2 is the Managing Director of the Company namely Punalur Paper Mills Ltd. (Hereinafter referred to as Punalur).