LAWS(CAL)-2023-4-150

ASIM TALUKDAR Vs. AXIS BANK LTD

Decided On April 11, 2023

Asim Talukdar Appellant

V/S

AXIS BANK LTD Respondents

Referred Judgements :-

MCCLELLAND V. NORTHERN IRELAND GENERAL HEALTH SERVICE BOARD [REFERRED TO]
INDRA PAL GUPTA VS. MANAGING COMMITTEE MODEL INTER COLLEGE THORA [REFERRED TO]

JUDGEMENT

(1.) FACTS OF THE CASE:

(2.) SUBMISSIONS OF THE PLAINTIFF:

(3.) SUBMISSIONS ON BEHALF OF THE DEFENDANTS:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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