LAWS(CAL)-2023-9-92

LAXMINARAYAN JEWELLERS Vs. PRABIR MONDAL

Decided On September 21, 2023
Laxminarayan Jewellers Appellant
V/S
Prabir Mondal Respondents

JUDGEMENT

(1.) The Appeal (against acquittal):-

(2.) Appellant/Complainant's case:-

(3.) The Defence/Accused's case:-