LAWS(CAL)-2023-5-99

SANTANU BASU Vs. WEST BENGAL COLLEGE SERVICE COMMISSION

Decided On May 17, 2023
Santanu Basu Appellant
V/S
WEST BENGAL COLLEGE SERVICE COMMISSION Respondents

JUDGEMENT

(1.) Challenging the panel prepared by the West Bengal College Service Commission selecting the candidates for appointment to the posts of Assistant Librarian, the petitioner has approached this Court by preferring this writ petition.

(2.) The background facts giving rise to this writ petition may be adumbrated as under:

(3.) On 23/6/2022, while the writ application was moved, a coordinate Bench, after hearing the learned counsels appearing for the parties, directed the respondents to file a report in the form of affidavit dealing with the core issues raised in the writ petition as also by providing the following particulars to dispel any criticism: