MANIK BHATTACHARYA Vs. ENFORCEMENT DIRECTORATE

Referred Judgements :-

STATE OF MADHYA PRADESH VS. KAJAD [REFERRED TO]
RANJITSING BRAHMAJEETSING SHARMA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF TAMIL NADU VS. S A RAJA [REFERRED TO]
Y.S. JAGAN MOHAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
GAUTAM KUNDU VS. MANOJ KUMAR [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [REFERRED TO]
ROHIT TANDON VS. ENFORCEMENT DIRECTORATE [REFERRED TO]