(1.) This case is not of the ordinary kind. Most interesting points are involved in it.
(2.) The appellant writ petitioner (the appellant) has argued this case remarkably well in person.
(3.) The facts are these.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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