SAYANTANI GHOSH Vs. SUKESH RANJAN KOLEY

JUDGEMENT

(1.) The petitioner has filed the present application for review of the order passed by this Court dtd. 29/5/2023 in CO No. 1716 of 2023.

(2.) The petitioner has filed the Civil Revisional Application being C.O. No. 1716 of 2023 challenging the order passed by the Learned District Judge in Matrimonial Suit No. 56 of 2017 dtd. 8/5/2023 wherein the Learned District Judge has dismissed the application of the petitioner for enhancement of maintenance pendent lite.

(3.) By an order dtd. 29/5/2023, this Court had dismissed the revisional application on the ground that this Court did not find any reason to interfere with the impugned order.