PARTHA PRATIM BANERJEE Vs. SATYA NARAYAN JAISWAL

JUDGEMENT

(1.) The petitioner no. 1, Partha Pratim Banerjee and petitioner no. 2, Joseph Emmanuel Gomes, carry on business under the name and style of "RPS Enterprise" (hereinafter referred to as the 'firm') as partners from premises no. 77/1A, Park Street, Police Station- Park Street, Kolkata 700016.

(2.) The respondent no. 1, Satya Narayan Jaiswal and respondent no. 2, Pradip Jyoti Agarwal are also partners carrying on business under the name and style of the firm.

(3.) The respondent no. 3 is the firm having its registered office at premises no. 77/1A, Park Street, Police Station- Park Street, Kolkata 700016 (hereinafter referred to as 'the premises').