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LAWS(CAL)-2023-8-159
AWADHESH KUMAR BHAR Vs. STATE OF WEST BENGAL
Decided On August 04, 2023
Awadhesh Kumar Bhar
Appellant
V/S
STATE OF WEST BENGAL
Respondents
Referred Judgements :-
TATA CELLULAR VS. UNION OF INDIA
[REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA
[REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH
[REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. T SRINIVAS
[REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. SARVESH BERRY
[REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD
[REFERRED TO]
UTTARANCHAL ROAD TRANSPORT CORPN VS. MANSARAM NAINWAL
[REFERRED TO]
NOIDA ENTREPRENEURS ASSN VS. NOIDA
[REFERRED TO]
JUDGEMENT
(1.) THE APPEAL:-
(2.) THE PROSECUTION:-
(3.) THE EVIDENCE :-
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