SUJAN ROY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK

JUDGEMENT

(1.) The writ petitioner is the Assistant Manager of Uttar Banga Kshetriya Gramin Bank, Dhupguri Branch. A disciplinary proceeding was conducted on the basis of the following charges:-

(2.) Sri Sujan Roy, Assistant Manager, Dhupguri Branch remained on unauthorized absence from his duty for more than 1060 days disobeying the service conduct. Charge No. 2:

(3.) Sri Sujan Roy, Assistant Manager, Dhupguri Branch has availed 5(five) loans from bank and 1(one) loan was availed by his wife Smt. Rajashree Roy from bank and debit balances are outstanding in the loan accounts which have turned to NPA for non-payment installments due".