PRAHLAD ROY Vs. ASIT ROY

JUDGEMENT

(1.) This revisional application has been filed by the plaintiff in Title Suit No. 293 of 2018. The order dated September 9, 2021, passed by the learned Civil Judge (Senior Division), 3rd Court at Howrah is under challenge. By the order impugned, the counter claim filed by defendant in the suit, was accepted.

(2.) Mr. Mukherjee, learned senior advocate appearing on behalf of the plaintiff, has assailed the order impugned on two grounds:

(3.) Mr. Mukherjee, has taken the court through various paragraphs of the plaint, applications and the counter claim. Reliance has also been placed on the decision of this court in the matter of Serajul Alam Mondal & ors. Vs. Hafiza Bibi & ors., in C.O. 3556 of 2019, reported in 2021 (2) ICC 777.