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LAWS(CAL)-2023-3-147
AMIT BHAR Vs. DHANANJOY BHAR
Decided On March 17, 2023
Amit Bhar
Appellant
V/S
Dhananjoy Bhar
Respondents
Referred Judgements :-
KAVITA KANWAR VS. PAMELA MEHTA
[REFERRED TO]
SHIV KUMAR AND OTHERS VS. SHARANABASAPPA
[REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA
[REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB
[REFERRED TO]
JASWANT KAUR VS. AMRIT KAUR
[REFERRED TO]
INDU BALA BOSE VS. MANINDRA CHANDRA BOSE
[REFERRED TO]
K LAXMANAN VS. KKAYIL PADMINI
[REFERRED TO]
MAYA DEVI VS. LALTA PRASAD
[REFERRED TO]
ANDISAMY CHETTIAR VS. SUBBURAJ CHETTIAR
[REFERRED TO]
UTTARADI MUTT VS. RAGHAVENDRA SWAMY MUTT
[REFERRED TO]
SANJAY KUMAR SINGH VS. STATE OF JHARKHAND
[REFERRED TO]
JUDGEMENT
(1.) Introduction with brief outline :
(2.) PLEADINGS OF THE PARTIES
(3.) ISSUES:
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