REGENT COMPUTRONICS PVT. LTD.

CHANDESHWAR SINGH Appellant

V/S

Shree Shree Iswar Satyanarayan Jee Respondents

Referred Judgements :-

DWARKA PROSAD MAHAWAR V. GOPAL DAS MAHAWAR [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
ABNASH KAUR VS. AVINASH NAYYAR [REFERRED TO]
JITENDRA NATH DAS VS. KALYAN KR BANERJEE [REFERRED TO]
PRONATI MITRA VS. SACHINDRA NATH CHATTERJEE [REFERRED TO]
TARA PROPERTIES PVT LTD VS. ALLIED RESINS AND CHEMICALS LTD [REFERRED TO]
A S NAGI DEFENDANT VS. PRONATI MAZUMDAR PLAINTIFF [REFERRED TO]
NILKANTHA ROY VS. DHIRENDRA NATH MULLICK [REFERRED TO]

JUDGEMENT

(1.) This revisional application has been filed challenging the order dated January 24, 2023, passed by the learned Civil Judge (Junior Division), 3rd Court at Howrah, in Title Suit No.308 of 2004.

(2.) By the order impugned, the learned court allowed an application for amendment of the plaint.

(3.) The defendant challenged the said order on the following grounds:-

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CHANDESHWAR SINGH Vs. SHREE SHREE ISWAR SATYANARAYAN JEE

Referred Judgements :-

JUDGEMENT

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