AMAL KUMAR TEWARI Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) Mr. Kamalesh Bhattacharyya, learned counsel, appears for the petitioner.

(2.) Mr. Arindam Ghosh, learned State advocate, appears for the respondent nos. 1 to 3 along with Ms. Tapati Samanta, learned State advocate.

(3.) On the prayer of Ms. Samanta, learned State advocate, time to file affidavit in opposition stands extended till today. The affidavit in opposition affirmed on August 14, 2023, filed in Court today, is taken on record.