LAWS(CAL)-2023-9-24

PRODYUT KUMAR CHAKRAVORTY Vs. STATE OF WEST BENGAL

Decided On September 12, 2023
Prodyut Kumar Chakravorty Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) A tender was floated on September 5, 2022, by Raiganj University for engagement of Security Service at the university and at Vice-Chancellor Bungalow.

(2.) In response to the notice inviting tender, seven security agencies, including the petitioner and respondent no.7 had applied and submitted their respective bids.

(3.) The tender Committee of the university opened the technical bids on October 21, 2022. The financial bids were opened on January 9, 2023. Eventually, a letter of intent was issued on January 24, 2023, in favour of the Internal Security Agency, respondent no.7.