SAIKAT CHATTERJEE Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) This matter has come at the instance of the applicant for correction of the judgment and order dtd. 16/6/2023.

(2.) In Paragraph 21, in the last sentence, 4 line from the bottom, the word "said" shall be replaced by the word "original" and after the correction, the said sentence should read as follows:-

(3.) In Paragraph 23, last but one sentence, instead of "Aparna" appearing at both the places in the said sentence, the name of "Subodh" should be inserted and the sentence shall read after correction as follows:-