PUNYABRATA DUTTA Vs. PRATUL SAHA

Referred Judgements :-

AGASHE AND OTHERS VS. GAJANAN KESHAV KULKARNI [REFERRED TO]
M.M. QUASIM VS. MANOHAR LAL SHARMA [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
T S SWAMINATHA ODAYAR VS. OFFICIAL RECEIVER OF WEST TANJORE [REFERRED TO]
P C PURUSHOTHAMA REDDIAR VS. S PERUMAL [REFERRED TO]
RAM PASRICHA VS. JAGANNATH [REFERRED TO]
KALYANI VS. NARAYANAN [REFERRED TO]
SANKARA HALI AND SANKARA INSTITUTE OF PHILOSOPHY AND CULTURE VS. KISHORI LAL GOENKA [REFERRED TO]
S SAKTIVEL VS. M VENUGOPAL PILLAI [REFERRED TO]
SHEELA VS. FIRM PRAHLAD RAI PREM PRAKASH [REFERRED TO]
DHANNALAL VS. KALAWATIBAI [REFERRED TO]
NARBADA DEVI GUPTA VS. BIRENDRA KUMAR JAISWAL [REFERRED TO]
INDIA UMBRELLA MANUFACTURING CO VS. BHAGABANDEI AGARWALLA [REFERRED TO]
M VENKATARAMANA HEBBAR VS. M RAJAGOPAL HEBBAR [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PREMLATA SHUKLA [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
PAREKH BROTHERS VS. KARTICK CHANDRA SAHA [REFERRED TO]
M S M M MEYYAPPA CHETTIAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JAHARLAL PAUL VS. ANANDA CHANDRA PAUL [REFERRED TO]
PARVATHI AMMA VS. MAKKI AMMA [REFERRED TO]
SHIBA PRASAD MUKHERJEE VS. PRADIP KUMAR MUKHERJEE [REFERRED TO]
RATANLAL BANSILAL VS. KISHORILAL GOENKA [REFERRED TO]
NATIONAL FILM DEVELOPMENT CORPORATION LTD VS. SHANTILAL BAKLIWAL [REFERRED TO]
SRI SHIVAJI BALARAM HAIBATTI VS. SRI AVINASH MARUTHI PAWAR [REFERRED TO]