SUSHANTA KUMAR MUKHOPADHYAY Vs. STATE OF WEST BENGAL

Referred Judgements :-

LAZARUS ESTATES LTD. V. BEASLEY [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS,MUMBAI AND ORS. [REFERRED TO]
RASHID AHMAD VS. MUNICIPAL BOARD,KAIRANA [REFERRED TO]
SATISH CHANDER AHUJA V. SNEHA AHUJA [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
BABURAM PRAKASH CHANDRA MAHESHWARI VS. ANTARIM ZILA PARISHAD NOW ZILA PARISHAD MUZAFFAMAGAR [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE VS. JAINSON HOSIERY INDUSTRIES [REFERRED TO]
SUSHIL KUMAR MEHTA VS. GOBIND RAM BOHRA DEAD [REFERRED TO]
PRITHVICHAND RAMCHAND SABLOK VS. S Y SHINDE [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
RAM HARAKH VS. HAMID AHMED KHAN [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
STATE OF RAJASTHAN VS. GANESHI LAL [REFERRED TO]
JAMIA MASJID VS. K. V. RUDRAPPA [REFERRED TO]