DEBOBRATA MONDAL Vs. PIJUSH BANERJEE

JUDGEMENT

(1.) The petitioners before this Court are defendants in a suit for declaration of title permanent injunction and cancellation of sale deed and are aggrieved by the Order dtd. 31/7/2018 passed by Learned 2nd Civil Judge Senior Division at Baruipur, South 24 Parganas being Title Suit No. 124 of 2017.