LAWS(CAL)-2013-2-135

IN RE: SHIBARAM MAHATO Vs. STATE

Decided On February 07, 2013
In Re: Shibaram Mahato and Others Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This Court on 13th June, 2012 had passed the following order:-

(2.) After hearing the learned counsel for the parties, the present petition is disposed of with the following directions:-