HINDUSTAN UNILEVER LTD. Vs. RECKITT BENCKISER (INDIA) LTD.

Referred Judgements :-

TIMOTHY WHITE VS. GUSTAV MELLIN [REFERRED TO]
DE BEERS ABRASIVE PRODUCTS LTD. AND OTHERS VS. INTERNATIONAL GENERAL ELECTRIC CO OF NEW YORK LTD. AND ANOTHER [REFERRED TO]
LORREAL SA VS. BELHRE NV [REFERRED TO]
BARCLAYS BANK PLC VS. RBS ADVANTA [REFERRED TO]
AJINOMOTO SWEETNERS EUOROPE SAS VS. ASDA STORES LTD. [REFERRED TO]
RAMESH S/O CHOTALAL DALAL VS. UNION OF INDIA AND OTHERS [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
LAKHANPAL NATIONAL LIMITED VS. M R T P COMMISSION ANOTHER [REFERRED TO]
M J ZAKHARIA SAIT VS. T M MOHAMMED [REFERRED TO]
TATA PRESS LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [REFERRED TO]
COLGATE PALMOLIVE INDIA LIMITED VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
PEPSI CO INC VS. HINDUSTAN COCA COLA [REFERRED TO]
DABUR INDIA LTD VS. WIPRO LIMITED DODDAKANNELLI SANGPUR ROAD BANGALORE [REFERRED TO]
RECKITT AND COLMAN OF INDIA LTD VS. M P RAMCHANDRAN [REFERRED TO]
HINDUSTAN UNILEVER VS. PROCTER AND GAMBLE HOME PRODUCTS [REFERRED TO]
COLGATE-PALMOLIVE INDIA LIMITED VS. ANCHOR HEALTH AND BEAUTY CARE PRIVATE LTD [REFERRED TO]
HEINZ INDIA PRIVATE LIMITED VS. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED & ORS [REFERRED TO]