(1.) The present revisional application has been preferred challenging the proceeding relating to C.R. case no. 530 of 2012 pending before the learned Judicial Magistrate, 1st Court, Berhampore, Murshidabad under Ss. 379/506 of the Indian Penal Code, 1860.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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