SAMIR KUMAR CHANDA Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) By way of Letter of Authorization, the Refugee, Relief and Rehabilitation Department, Government of West Bengal allowed Shri Surya Kanta Chanda (since deceased) to occupy the Plot No. 98, E.P. Plot No. 124 in Squaters ' Colony at Bidhanpally (Kamdahari Colony) under the then Police Station Tollygunj, 24 Parganas (South). The said Surya Kanta Chanda died leaving behind four surviving leagl heris namely:- (i) Indu Bhusan Chanda, (ii) Satyendra Bhusan Chanda, (iii) Krishna Bhusan Chanda and (iv) Bijoy Bhusan Chanda.