LAWS(CAL)-2022-11-65

KALYAN KRISHNA NANDI Vs. NITA NANDI

Decided On November 16, 2022
Kalyan Krishna Nandi Appellant
V/S
Nita Nandi Respondents

JUDGEMENT

(1.) The revisional application has been filed on 17/2/2020 praying for expeditious disposal of Criminal Revision 93 of 2016 pending before the 3rd learned Additional District Judge, Fast Track Court, Barrackpore.

(2.) In spite of effective service as seen from the affidavit of service dtd. 5/8/2022, none appears for opposite party no. 2.

(3.) The State is represented.