RAMESH MALIK Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) In the order dtd. 15/6/2022, the number of the writ applications have been wrongly typed. It should be WPA 7907 of 2019 (Ramesh Malik and Ors.) with WPA 9979 of 2022 (Soumen Nandy). WPA 9979 of 2019 typed in the order dtd. 15/6/2022 is a typographical mistake and it has always to be read as WPA 9979 of 2022. This order is to be read as a part of the order dtd. 15/6/2022 in the above two matters which have been taken up jointly.

(2.) Today is the date for intimation of the Special Investigation Team members of Central Bureau of Investigation. CBI has constituted the team of six officers and six names for this Special Investigation Team ('SIT' for short) has been intimated to this court. The members of the team are:

(3.) I direct the West Bengal Board of Primary Education to produce: