ASHFAQUE AHAMED Vs. STATE OF WEST BENGAL

Referred Judgements :-

APEX COURT IN V.C. SHUKLA VS. STATE (DELHI ADMINISTRATION) [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
MOWU VS. SUPERINTENDENT SPECIAL JAIL NOWGONG ASSAM [REFERRED TO]
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA VS. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA [REFERRED TO]
PARTAP SINGH VS. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT [REFERRED TO]
THANA SINGH VS. CENTRAL BUREAU OF NARCOTICS [REFERRED TO]
LAXMI NAGAPPA KOLI VS. NARCOTIC CONTROL BUREAU [REFERRED TO]
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS VS. STATE OF ANDHRA PRADESH AND OTHERS [REFERRED TO]