SANDEEP PRASAD Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) On 9/2/2022 I passed certain orders in respect of this matter wherein inter alia I directed the Committee, formed by the Division Bench, to file interim report on 14th February. But the Committee did not file any such report before this court. Nobody also appeared before this court on behalf of the Committee on 14th February to intimate this court as to why the report could not be filed.

(2.) By the said order dtd. 9/2/2022 I also directed the Committee to file the minutes of the meetings, conducted by the Committee, in the meantime, i.e., from the date of the order of the appeal court till 6/2/2022.

(3.) One of the Committee members, I am told filed one supplementary affidavit against the order passed by this court on 9/2/2022 in connection with an application filed by one of the Committee members before the Division Bench for extension of time by four months.