LAWS(CAL)-2022-9-39

DAMODAR PRASAD AGARWAL Vs. STATE OF WEST BENGAL

Decided On September 12, 2022

Damodar Prasad Agarwal Appellant

V/S

STATE OF WEST BENGAL Respondents

Referred Judgements :-

BARELLY DEVELOPMENT AUTHORITY AND ANOTHER VS AJAY PAL SINGH [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) The sole appellant, since deceased, has been substituted by his legal heirs, vide this court's order dtd. 8/6/2022.

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